Miss Aparna Srivastava vs University Of Allahabad And 2 ...
2016 Latest Caselaw 6519 ALL

Citation : 2016 Latest Caselaw 6519 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Miss Aparna Srivastava vs University Of Allahabad And 2 ... on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 45836 of 2016
 

 
Petitioner :- Miss Aparna Srivastava
 
Respondent :- University Of Allahabad And 2 Others
 
Counsel for Petitioner :- Brijesh Kumar Srivastava
 
Counsel for Respondent :- Neeraj Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Put up in the additional cause list on 18.10.2016 alongwith the office report regarding service on respondents 2 and 3.

Affidavit of service filed today is taken on record.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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