Citation : 2016 Latest Caselaw 6518 ALL
Judgement Date : 7 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 25762 of 2016 Petitioner :- C/M Gram Swawlambi H.S School Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Amit Saxena Counsel for Respondent :- C.S.C.,Vashishtha Tiwari Hon'ble Manoj Kumar Gupta,J.
List in the next cause list.
Interim order shall remain in operation till the next date of listing.
(Manoj Kumar Gupta, J.)
Order Date :- 7.10.2016
skv
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