C/M Shri Parankush Rashtriya Sewa ... vs State Of U.P. And 5 Others
2016 Latest Caselaw 6517 ALL

Citation : 2016 Latest Caselaw 6517 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M Shri Parankush Rashtriya Sewa ... vs State Of U.P. And 5 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 52862 of 2015
 

 
Petitioner :- C/M Shri Parankush Rashtriya Sewa Ashram & Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,Saurabh Basu,V.D. Shukla
 

 
Hon'ble Manoj Kumar Gupta,J.

Put up on 18.10.2016.

Interim order, if any, shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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