C/M Radha Krishna Solanki ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 6515 ALL

Citation : 2016 Latest Caselaw 6515 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M Radha Krishna Solanki ... vs State Of U.P. And 4 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 42884 of 2016
 

 
Petitioner :- C/M Radha Krishna Solanki Madhyamik Vidyalay And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arvind Singh,B.K.Singh Raghuvanshi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, put up in the additional cause list on 21.10.2016.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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