C/M Ramji Sahai Post Graduate ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6512 ALL

Citation : 2016 Latest Caselaw 6512 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M Ramji Sahai Post Graduate ... vs State Of U.P. And 3 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 49606 of 2016
 

 
Petitioner :- C/M Ramji Sahai Post Graduate College Rudrapur And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ramesh Chandra Dwivedi
 
Counsel for Respondent :- C.S.C.,Brajesh Datta Pandey
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioners is granted liberty to implead the Chancellor as a party respondent to the writ petition and serve a copy of the petition upon his counsel.

Put up as a fresh case on 19.10.2016.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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