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Devvrat Shukla vs Mahatma Gandhi Kashi Vidyapith , ...
2016 Latest Caselaw 6511 ALL

Citation : 2016 Latest Caselaw 6511 ALL
Judgement Date : 7 October, 2016

Allahabad High Court
Devvrat Shukla vs Mahatma Gandhi Kashi Vidyapith , ... on 7 October, 2016
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 42138 of 2016
 

 
Petitioner :- Devvrat Shukla
 
Respondent :- Mahatma Gandhi Kashi Vidyapith , Varanasi And 2 Others
 
Counsel for Petitioner :- Rajesh Kumar Tiwari
 
Counsel for Respondent :- Lavlesh Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the respondents prayed for and is granted two weeks further time to file counter affidavit.

List on 7.11.2016. in the additional cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

 

 

 
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