Anurag Rathoure vs State Of U.P. And 2 Others
2016 Latest Caselaw 6509 ALL

Citation : 2016 Latest Caselaw 6509 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Anurag Rathoure vs State Of U.P. And 2 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 34761 of 2016
 

 
Petitioner :- Anurag Rathoure
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajendra Rai
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, put up in the additional cause list on 20.10.2016.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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