Sahil Khan vs State Of U.P. And 2 Others
2016 Latest Caselaw 6508 ALL

Citation : 2016 Latest Caselaw 6508 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Sahil Khan vs State Of U.P. And 2 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 34729 of 2016
 

 
Petitioner :- Sahil Khan
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sudhir Solanki,J.P. Singh
 
Counsel for Respondent :- C.S.C.,Vivek Verma
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Vivek Verma, learned counsel appearing on behalf of the University prays for and is granted two weeks' time to file counter affidavit.

List in the week commencing 7 November 2016.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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