Sheetal vs D.D.C. And Others
2016 Latest Caselaw 6503 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 
Case :- WRIT - B No. - 4909 of 1991
 
Petitioner :- Sheetal
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- S.N.Tripathi
 
Counsel for Respondent :- S.C.,Bipin Kr Rao,Dinesh Pathak,R.C. Dwivedi,Rakesh Pathak
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Impleadment Application No.200101 of 2016

Sri A.P. Singh, learned counsel appearing on behalf of petitioner no. 1/1 and 1/2 does not have any objection to the impleadment of the applicants as co-petitioners.

Accordingly, the application is allowed. The applicants are permitted to be brought on record as co-petitioners.

Necessary amendment be carried out in that regard in the cause title within a week.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

Case :- WRIT - B No. - 4909 of 1991

Petitioner :- Sheetal

Respondent :- D.D.C. And Others

Counsel for Petitioner :- S.N.Tripathi

Counsel for Respondent :- S.C.,Bipin Kr Rao,Dinesh Pathak,R.C. Dwivedi,Rakesh Pathak

Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Application No.200118 of 2016

List on 21.10.2016 showing the name of Sri Sanjay Goswami as counsel for the petitioners.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv