C/M, Sahodra Devi Inter College, ... vs State Of U.P. And 5 Others
2016 Latest Caselaw 6501 ALL

Citation : 2016 Latest Caselaw 6501 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M, Sahodra Devi Inter College, ... vs State Of U.P. And 5 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 46094 of 2015
 

 
Petitioner :- C/M, Sahodra Devi Inter College, Ichauli
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Yogish Kumar Saxena
 
Counsel for Respondent :- C.S.C,A.K. Yadav,Ajay Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

Download the LatestLaws.com Mobile App