Citation : 2016 Latest Caselaw 6500 ALL
Judgement Date : 7 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 49591 of 2016 Petitioner :- Nehal Uddin Ahmad Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Sudhir Kumar Counsel for Respondent :- C.S.C.,Vivek Verma Hon'ble Manoj Kumar Gupta,J.
As prayed by learned counsel for the petitioner, put up as a fresh case on 17 October 2016.
(Manoj Kumar Gupta, J.)
Order Date :- 7.10.2016
skv
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