Arvind Kar Pathak vs State Of U.P. And 4 Others
2016 Latest Caselaw 6496 ALL

Citation : 2016 Latest Caselaw 6496 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Arvind Kar Pathak vs State Of U.P. And 4 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 31609 of 2016
 

 
Petitioner :- Arvind Kar Pathak
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Prabhakar Dubey,Akhtar Ali
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Singh,Surendra Mohan Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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