C/M Gram Swawlambi Higher ... vs State Of U.P. And Another
2016 Latest Caselaw 6490 ALL

Citation : 2016 Latest Caselaw 6490 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M Gram Swawlambi Higher ... vs State Of U.P. And Another on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 49464 of 2016
 

 
Petitioner :- C/M Gram Swawlambi Higher Secondary School
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Amit Saxena
 
Counsel for Respondent :- C.S.C.,Vashishtha Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

Put up as fresh case on 20 October 2016 alongwith the record of Writ-C Nos. 33833 of 2016, 25762 of 2016 and 39687 of 2015.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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