C/M Jagjeevan Ram Inter College ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6487 ALL

Citation : 2016 Latest Caselaw 6487 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M Jagjeevan Ram Inter College ... vs State Of U.P. And 3 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 25802 of 2016
 

 
Petitioner :- C/M Jagjeevan Ram Inter College And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- C.S.C.,Kushmondeya Shahi
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the week commencing 7 November 2016.

Interim order shall remain in operation till the next date of listing.

In the meantime, rejoinder affidavit shall be filed.

Counsel for the respondents shall inform learned counsel for the petitioners about the order passed today, in writing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

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