Ram Das vs Addl D.M./D.D.C., Agra And ...
2016 Latest Caselaw 6477 ALL

Citation : 2016 Latest Caselaw 6477 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Ram Das vs Addl D.M./D.D.C., Agra And ... on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 36450 of 2013
 

 
Petitioner :- Ram Das
 
Respondent :- Addl D.M./D.D.C., Agra And Another
 
Counsel for Petitioner :- Ajay Kumar,Naresh Chandra Rajvanshi
 
Counsel for Respondent :- C. S. C.,Ravindra Nath Rai
 
Hon'ble Ram Surat Ram (Maurya), J.

As prayed one month's further time is allowed to file counter affidavit.

List in the week commencing 15th November, 2016.

Interim order, if any, is extended till the next date of listing.

Order Date :- 06.10.2016

Vinod.

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