Satendra Kumar And Anr. vs Board Of Revenue Alld. And 9 Others
2016 Latest Caselaw 6476 ALL

Citation : 2016 Latest Caselaw 6476 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Satendra Kumar And Anr. vs Board Of Revenue Alld. And 9 Others on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 43441 of 2014
 

 
Petitioner :- Satendra Kumar And Anr.
 
Respondent :- Board Of Revenue Alld. And 9 Others
 
Counsel for Petitioner :- V.C. Srivastava,Rajesh Khare
 
Counsel for Respondent :- C.S.C.,Kartikeya Saran
 
Hon'ble Ram Surat Ram (Maurya), J.

Sri Aditya Mukherji, Advocate, holding brief of Sri Kartikeya Saran, counsel for the respondents states that his file has misplaced and is not able to argue the matter.

List in the next cause list.

Order Date :- 06.10.2016

Vinod.

Download the LatestLaws.com Mobile App