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Hari Nandan Singh And 2 Others vs D.D.C., Bareilly And 15 Others
2016 Latest Caselaw 6474 ALL

Citation : 2016 Latest Caselaw 6474 ALL
Judgement Date : 6 October, 2016

Allahabad High Court
Hari Nandan Singh And 2 Others vs D.D.C., Bareilly And 15 Others on 6 October, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 37433 of 2016
 

 
Petitioner :- Hari Nandan Singh And 2 Others
 
Respondent :- D.D.C., Bareilly And 15 Others
 
Counsel for Petitioner :- Prabhakar Singh
 
Counsel for Respondent :- C.S.C.,M.N. Singh
 
Hon'ble Ram Surat Ram (Maurya), J.

As prayed by learned counsel for the respondents, three weeks' further time is allowed to file counter affidavit.

Sri K.D. Tripathi, counsel has put in appearance on behalf of respondent nos. 2 and 3. He is also granted same time to file the counter affidavit.

Name of Sri K.D. Tripathi, will be shown on the next date of listing as counsel for respondent nos 2 and 3.

List in the week commencing 07th November, 2016.

Order Date :- 06.10.2016

Vinod.

 

 

 
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