Naseem Anwar vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 6469 ALL

Citation : 2016 Latest Caselaw 6469 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Naseem Anwar vs State Of U.P. And 2 Ors. on 6 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48948 of 2016
 

 
Petitioner :- Naseem Anwar
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Narendra Kumar,Rabindra Bahadur Singh
 
Counsel for Respondent :- C.S.C.,Kartikeya Saran
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for the respondent no.1 while Sri Kartikeya Saran appears for respondent nos.2 and 3.

As prayed by them, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case in the week commencing 19.12.2016.

Order Date :- 6.10.2016

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