Smt. Sheela Devi vs A.D.M. L And Order And 4 Others
2016 Latest Caselaw 6465 ALL

Citation : 2016 Latest Caselaw 6465 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Smt. Sheela Devi vs A.D.M. L And Order And 4 Others on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 27144 of 2016
 

 
Petitioner :- Smt. Sheela Devi
 
Respondent :- A.D.M. L And Order And 4 Others
 
Counsel for Petitioner :- Rajesh Dutta Pandey,Rajesh Dutta Pandey
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ram Surat Ram (Maurya), J.

In view of the office report dated 20.08.2016, services on respondent nos. 3, 4 & 5 are deemed to be sufficient.

The interim order, if any, is extended till the next date of listing.

List in the week commencing 07th November, 2016.

Order Date :- 06.10.2016

Vinod.

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