R.P. Garg vs I.O.C.L. And 3 Ors.
2016 Latest Caselaw 6462 ALL

Citation : 2016 Latest Caselaw 6462 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

R.P. Garg vs I.O.C.L. And 3 Ors. on 6 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48964 of 2016
 

 
Petitioner :- R.P. Garg
 
Respondent :- I.O.C.L. And 3 Ors.
 
Counsel for Petitioner :- Gopal Misra
 
Counsel for Respondent :- Ashish Mohan Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner seeks leave of the Court to implead an official as respondent in the writ petition.

Leave is granted.

He may file an impleadment application.

Put up this case as a supplementary fresh on 18.10.2016 before appropriate bench.

Order Date :- 6.10.2016

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