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Smt. Girja Devi vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 6460 ALL

Citation : 2016 Latest Caselaw 6460 ALL
Judgement Date : 6 October, 2016

Allahabad High Court
Smt. Girja Devi vs State Of U.P. And 2 Ors. on 6 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48855 of 2016
 

 
Petitioner :- Smt. Girja Devi
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Satyendra Narayan Singh
 
Counsel for Respondent :- C.S.C.,Mritunjay Mohan Sahai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file supplementary affidavit.

List this case on 24.10.2016

Order Date :- 6.10.2016

AU

 

 

 
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