Chauthi vs Board Of Reveneu And 2 Ors.
2016 Latest Caselaw 6456 ALL

Citation : 2016 Latest Caselaw 6456 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Chauthi vs Board Of Reveneu And 2 Ors. on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 30548 of 2013
 

 
Petitioner :- Chauthi
 
Respondent :- Board Of Reveneu And 2 Ors.
 
Counsel for Petitioner :- R.C. Singh
 
Counsel for Respondent :- C.S.C.,A.P. Tewari,S.S Tripathi,S.S .Tripathi
 
Hon'ble Ram Surat Ram (Maurya), J.

List in the next cause list.

Order Date :- 06.10.2016

Vinod.

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