Citation : 2016 Latest Caselaw 6454 ALL
Judgement Date : 6 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - B No. - 48189 of 2016 Petitioner :- Laxmi Narayan And 2 Others Respondent :- Deputy Director Of Consolidation,Varanasi And 2 Others Counsel for Petitioner :- Shambhavi Nandan Counsel for Respondent :- C.S.C.,Achchhey Lal Tiwari Hon'ble Ram Surat Ram (Maurya), J.
As prayed by learned counsel for petitioners, put up on 20.10.2016.
Order Date :- 06.10.2016
Vinod.
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