Raju Prasad vs Registrar General, High Court ...
2016 Latest Caselaw 6446 ALL

Citation : 2016 Latest Caselaw 6446 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Raju Prasad vs Registrar General, High Court ... on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 36495 of 2015
 

 
Petitioner :- Raju Prasad
 
Respondent :- Registrar General, High Court Allahabad And 2 Others
 
Counsel for Petitioner :- Shyam Shankar Shukla
 
Counsel for Respondent :- Manish Goyal,Bushra Mariyam
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow in the additional cause list.

Order Date :- 5.10.2016

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