Niraj vs State Of U.P. And Another
2016 Latest Caselaw 6445 ALL

Citation : 2016 Latest Caselaw 6445 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Niraj vs State Of U.P. And Another on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48666 of 2016
 

 
Petitioner :- Niraj
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Gauri Shankar Yadav,Rajmani Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has accepted notice on behalf of the State functionaries. He prays for and is granted six weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case in the week commencing 19.12.2016.

Order Date :- 5.10.2016

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