Arun Kumar Gupta vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 6443 ALL

Citation : 2016 Latest Caselaw 6443 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Arun Kumar Gupta vs State Of U.P. And 2 Ors. on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 44380 of 2016
 

 
Petitioner :- Arun Kumar Gupta
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Dinesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow in the additional cause list.

Order Date :- 5.10.2016

Download the LatestLaws.com Mobile App