Gyaneshwar Dayal vs Gorakhpur Industrial ...
2016 Latest Caselaw 6442 ALL

Citation : 2016 Latest Caselaw 6442 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Gyaneshwar Dayal vs Gorakhpur Industrial ... on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 46217 of 2016
 

 
Petitioner :- Gyaneshwar Dayal
 
Respondent :- Gorakhpur Industrial Development Authority And 2 Ors.
 
Counsel for Petitioner :- Manvendra Dixit,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Nripendra Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Nripendra Mishra is granted further two weeks time to file counter affidavit.

Put up this case on 26.10.2016 in the additional cause list.

Order Date :- 5.10.2016

Download the LatestLaws.com Mobile App