Anil Kumar Shukla vs Chief G.M., State Bank Of India And ...
2016 Latest Caselaw 6441 ALL

Citation : 2016 Latest Caselaw 6441 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Anil Kumar Shukla vs Chief G.M., State Bank Of India And ... on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48557 of 2016
 

 
Petitioner :- Anil Kumar Shukla
 
Respondent :- Chief G.M., State Bank Of India And 2 Ors.
 
Counsel for Petitioner :- Sunil Kumar Tiwari
 
Counsel for Respondent :- Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this case in the additional cause list on 20.10.2016 showing the name of Sri Jayant Banarji as counsel for the respondent.

Order Date :- 5.10.2016

Download the LatestLaws.com Mobile App