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Gaurav Kumar vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 6437 ALL

Citation : 2016 Latest Caselaw 6437 ALL
Judgement Date : 5 October, 2016

Allahabad High Court
Gaurav Kumar vs State Of U.P. And 2 Ors. on 5 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48452 of 2016
 

 
Petitioner :- Gaurav Kumar
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Pushpendra Singh,Santosh Kumar Rai
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by learned counsel for the respondent, put up this case on 07.10.2016 as supplementary fresh.

Order Date :- 5.10.2016

AU

 

 

 
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