Naseema Bano vs State Of U.P. And 5 Ors.
2016 Latest Caselaw 6436 ALL

Citation : 2016 Latest Caselaw 6436 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Naseema Bano vs State Of U.P. And 5 Ors. on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48399 of 2016
 

 
Petitioner :- Naseema Bano
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Rudra Pratap Singh,Anil Kumar Mehrotra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has accepted notice on behalf of respondent no.1 while Sri A.K. Mehrotra has accepted notice on behalf of respondent nos. 2 to 5.

Issue notice to respondent no.6. Notice will indicate that he may file counter affidavit within two weeks from the date of receipt of the notice.

Steps be taken within 15 days.

Other respondents may also file counter affidavit within the same period.

List this case in the week commencing 19.12.2016.

Order Date :- 5.10.2016

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