Suresh Prasad vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 6435 ALL

Citation : 2016 Latest Caselaw 6435 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Suresh Prasad vs State Of U.P. And 3 Ors. on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 46396 of 2016
 

 
Petitioner :- Suresh Prasad
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Anand Kumar Singh,Shri Prakash Dwivedi
 
Counsel for Respondent :- C.S.C.,Satish Mandhyan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

Learned counsel for the petitioner is granted two weeks time to file rejoinder affidavit.

Put up this case in the additional cause list on 27.10.2016.

Office is directed to show the name of Sri Nripendra Mishra as counsel for the respondent.

Order Date :- 5.10.2016

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