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Har Karan Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 6415 ALL

Citation : 2016 Latest Caselaw 6415 ALL
Judgement Date : 4 October, 2016

Allahabad High Court
Har Karan Singh vs State Of U.P. And 4 Others on 4 October, 2016
Bench: Tarun Agarwala, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 15796 of 2016
 

 
Petitioner :- Har Karan Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Dharmendra Kumar Pandey,Amit Saxena
 
Counsel for Respondent :- C.S.C.,Anjali Upadhya,B.B.Jauhari,Ramendra Pratap Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vipin Sinha,J.

The writ petition is dismissed.

For orders, see order of date passed in Writ - C No.22910 of 2016.

Order Date :- 4.10.2016

Bhaskar

(Vipin Sinha, J.)        (Tarun Agarwala, J.)

 

 

 
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