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Zamir Husain vs Presiding Officer, I.T. (V) U.P. ...
2016 Latest Caselaw 6407 ALL

Citation : 2016 Latest Caselaw 6407 ALL
Judgement Date : 4 October, 2016

Allahabad High Court
Zamir Husain vs Presiding Officer, I.T. (V) U.P. ... on 4 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 3238 of 1998
 

 
Petitioner :- Zamir Husain
 
Respondent :- Presiding Officer, I.T. (V) U.P. Meerut & Another
 
Counsel for Petitioner :- Vivek Mishra
 
Counsel for Respondent :- Samir Sharma,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Vivek Mishra, learned counsel for the petitioner.

Order Date :- 4.10.2016

AU

 

 

 
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