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Vineet Kumar & Others vs Distt. Basic Education Officer & ...
2016 Latest Caselaw 6405 ALL

Citation : 2016 Latest Caselaw 6405 ALL
Judgement Date : 4 October, 2016

Allahabad High Court
Vineet Kumar & Others vs Distt. Basic Education Officer & ... on 4 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 1389 of 1998
 

 
Petitioner :- Vineet Kumar & Others
 
Respondent :- Distt. Basic Education Officer & Others
 
Counsel for Petitioner :- P.C. Mishra
 
Counsel for Respondent :- P.K. Sharma,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri P.C. Mishra, learned counsel for the petitioner.

Learned Standing Counsel has received the instruction which is kept on record.

Order Date :- 4.10.2016

AU

 

 

 
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