Abdul Shakeel Khan vs U.P. Sugar And Cane Development ...
2016 Latest Caselaw 6404 ALL

Citation : 2016 Latest Caselaw 6404 ALL
Judgement Date : 4 October, 2016

Allahabad High Court

Abdul Shakeel Khan vs U.P. Sugar And Cane Development ... on 4 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5889 of 2016
 

 
Petitioner :- Abdul Shakeel Khan
 
Respondent :- U.P. Sugar And Cane Development Corporation Limited
 
Counsel for Petitioner :- K. Ajit
 
Counsel for Respondent :- Yogendra Kumar Srivastava,S.C.
 

 
Hon'ble Anjani Kumar Mishra, J.

Heard learned counsel for the petitioner Sri K. Ajit and Sri C.B. Yadav, learned Senior Advocate appearing for the respondent / opposite party.

Judgement reserved.

Order Date :- 04.10.2016

Vinod.

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