Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shyamveer vs State Of U.P. And 3 Others
2016 Latest Caselaw 6402 ALL

Citation : 2016 Latest Caselaw 6402 ALL
Judgement Date : 4 October, 2016

Allahabad High Court
Shyamveer vs State Of U.P. And 3 Others on 4 October, 2016
Bench: Tarun Agarwala, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 45857 of 2016
 

 
Petitioner :- Shyamveer
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Pankaj Dubey,Rishu Mishra
 
Counsel for Respondent :- C.S.C.,Anjali Upadhya
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vipin Sinha,J.

The writ petition is dismissed.

For orders, see order of date passed in Writ - C No.22910 of 2016.

Order Date :- 4.10.2016

Bhaskar

(Vipin Sinha, J.)        (Tarun Agarwala, J.)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter