Jamuna Prasad vs Chairman, U.P.S.R.T.C. And ...
2016 Latest Caselaw 6401 ALL

Citation : 2016 Latest Caselaw 6401 ALL
Judgement Date : 4 October, 2016

Allahabad High Court

Jamuna Prasad vs Chairman, U.P.S.R.T.C. And ... on 4 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 27113 of 1996
 

 
Petitioner :- Jamuna Prasad
 
Respondent :- Chairman, U.P.S.R.T.C. And Others
 
Counsel for Petitioner :- P. Mishra
 
Counsel for Respondent :- SC
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Civil Misc. Substitution application No.396725 of 2014.

Heard.

Substitution application is allowed.

Learned counsel for the petitioner may carry out the necessary correction in the array of parties during the course of the day.

Order Date :- 4.10.2016

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