Veer Pal vs State Of U.P. & Others
2016 Latest Caselaw 6398 ALL

Citation : 2016 Latest Caselaw 6398 ALL
Judgement Date : 4 October, 2016

Allahabad High Court

Veer Pal vs State Of U.P. & Others on 4 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 15287 of 1998
 

 
Petitioner :- Veer Pal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Madhur Prakash
 
Counsel for Respondent :- C.S.C.,C.B. Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Madhur Prakash, learned counsel for the petitioner.

Order Date :- 4.10.2016

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