Ashok Kumar Tewari vs Joint Director Of Education And ...
2016 Latest Caselaw 6397 ALL

Citation : 2016 Latest Caselaw 6397 ALL
Judgement Date : 4 October, 2016

Allahabad High Court

Ashok Kumar Tewari vs Joint Director Of Education And ... on 4 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 1613 of 1997
 

 
Petitioner :- Ashok Kumar Tewari
 
Respondent :- Joint Director Of Education And Others
 
Counsel for Petitioner :- Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, matter is passed over.

Order Date :- 4.10.2016

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