Siddh Narayan Dubey vs State Of U.P. And 5 Others
2016 Latest Caselaw 6383 ALL

Citation : 2016 Latest Caselaw 6383 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Siddh Narayan Dubey vs State Of U.P. And 5 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 31914 of 2016
 

 
Petitioner :- Siddh Narayan Dubey
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- A.C.Tiwari(Ac)
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted further four weeks time to file counter affidavit.

List this case on 09.11.2016.

Order Date :- 3.10.2016

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