Pankaj Kumar Shukla vs State Of U.P. And 3 Others
2016 Latest Caselaw 6381 ALL

Citation : 2016 Latest Caselaw 6381 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Pankaj Kumar Shukla vs State Of U.P. And 3 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 22287 of 2016
 

 
Petitioner :- Pankaj Kumar Shukla
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rang Nath Pandey
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, three weeks and no more time is granted to file supplementary counter affidavit.

List this case on 08.11.2016.

Order Date :- 3.10.2016

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