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Aneesh Kumar vs G.M.,Baroda U.P.Gramin ...
2016 Latest Caselaw 6377 ALL

Citation : 2016 Latest Caselaw 6377 ALL
Judgement Date : 3 October, 2016

Allahabad High Court
Aneesh Kumar vs G.M.,Baroda U.P.Gramin ... on 3 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 32387 of 2016
 

 
Petitioner :- Aneesh Kumar
 
Respondent :- G.M.,Baroda U.P.Gramin Bank,H.O.,Raibareilly And Another
 
Counsel for Petitioner :- Shailesh Kumar Shukla
 
Counsel for Respondent :- Amrish Sahai,Ashok Trivedi,R.B. Sahai,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

Learned counsel for the respondent no.2 states that he has filed counter affidavit on 16.09.2016 which is not on record. Learned counsel for the respondent no.1 states that he has also filed a counter affidavit, which is also not on record.

Office is directed to trace out both the affidavits and place them on record.

Learned counsel for the petitioner may file rejoinder affidavit within three weeks.

List this case in the week commencing 15.11.2016.

Order Date :- 3.10.2016

AU

 

 

 
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