Rakesh Sirohi vs Secretary / General Manager, Zila ...
2016 Latest Caselaw 6376 ALL

Citation : 2016 Latest Caselaw 6376 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Rakesh Sirohi vs Secretary / General Manager, Zila ... on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 22454 of 1999
 

 
Petitioner :- Rakesh Sirohi
 
Respondent :- Secretary / General Manager, Zila Sahkari & Others
 
Counsel for Petitioner :- Y.K. Sinha
 
Counsel for Respondent :- H.R. Mishra,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the respondent is not present.

It is contended that the petitioner died.

List this case on 03.11.2016 peremptorily.

Learned counsel for the petitioner shall inform the learned counsel for the respondent about this order, in writing, within three days.

Order Date :- 3.10.2016

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