Dinesh Pal Singh Chauhan vs State Of U.P. And 3 Others
2016 Latest Caselaw 6375 ALL

Citation : 2016 Latest Caselaw 6375 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Dinesh Pal Singh Chauhan vs State Of U.P. And 3 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 30652 of 2016
 

 
Petitioner :- Dinesh Pal Singh Chauhan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Hari Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Mahesh Narayan Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

List is revised.

Learned counsel for the respondent is not present.

List this case again on 03.11.2016 among top ten cases before appropriate bench as the matter relates to the retiral benefits, showing the name of Sri Sujeet Kumar Rai as counsel for the respondent.

Order Date :- 3.10.2016

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