Om Prakash vs Dy.Inspector General Of Police ...
2016 Latest Caselaw 6373 ALL

Citation : 2016 Latest Caselaw 6373 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Om Prakash vs Dy.Inspector General Of Police ... on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48050 of 2000
 

 
Petitioner :- Om Prakash
 
Respondent :- Dy.Inspector General Of Police (Karmik)P.H.Q. & Another
 
Counsel for Petitioner :- Dr.G.S.D.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Dr. G.S.D. Mishra, learned counsel for the petitioner.

Order Date :- 3.10.2016

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