Vinod Kumar vs State Of U.P. And 4 Others
2016 Latest Caselaw 6372 ALL

Citation : 2016 Latest Caselaw 6372 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Vinod Kumar vs State Of U.P. And 4 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 9836 of 2016
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Pradeep Kumar Rai,Saurabh Trivedi
 
Counsel for Respondent :- C.S.C.,Awadhesh Kumar Saxena
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Awadhesh Kumar Saxena, learned counsel for the respondent.

Order Date :- 3.10.2016

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