Dhruwa Kumar Shukla vs State Of U.P. And 2 Others
2016 Latest Caselaw 6370 ALL

Citation : 2016 Latest Caselaw 6370 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Dhruwa Kumar Shukla vs State Of U.P. And 2 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 242 of 2016
 

 
Petitioner :- Dhruwa Kumar Shukla
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sanjay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Rakesh Pande
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present. He was granted time on 16.02.2016 to file rejoinder affidavit. No rejoinder affidavit is on record.

In the interest of justice, adverse order is deferred.

List this case in the next cause list.

Order Date :- 3.10.2016

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