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Kripa Shankar Tiwari vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 6366 ALL

Citation : 2016 Latest Caselaw 6366 ALL
Judgement Date : 3 October, 2016

Allahabad High Court
Kripa Shankar Tiwari vs State Of U.P. And 4 Ors. on 3 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 35515 of 2016
 

 
Petitioner :- Kripa Shankar Tiwari
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Rohit Kumar Singh
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List this case in the next cause list.

Order Date :- 3.10.2016

AU

 

 

 
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