Citation : 2016 Latest Caselaw 6363 ALL
Judgement Date : 3 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- WRIT - A No. - 5639 of 2000 Petitioner :- C/M Adarsh Bharti Inter College And Another Respondent :- Joint Director Of Education And Others Counsel for Petitioner :- Irshad Ali Counsel for Respondent :- C.S.C.,B.D.Mandhyan,Ravindra Mishra Hon'ble Pradeep Kumar Singh Baghel,J.
On the request of the learned counsel for the petitioner, the matter is passed over.
Order Date :- 3.10.2016
AU
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