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Rahul Kumar And 48 Others vs State Of ...
2016 Latest Caselaw 6362 ALL

Citation : 2016 Latest Caselaw 6362 ALL
Judgement Date : 3 October, 2016

Allahabad High Court
Rahul Kumar And 48 Others vs State Of ... on 3 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 32641 of 2016
 

 
Petitioner :- Rahul Kumar And 48 Others
 
Respondent :- State Of U.P.Thru.Prin.Secy.-Nagar Vikas And 4 Others
 
Counsel for Petitioner :- Shantanu Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Qamrul Hasan Siddiqui,Vimlesh Kumar Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

Rejoinder affidavit be filed within two weeks.

List thereafter.

Order Date :- 3.10.2016

AU

 

 

 
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